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Report No. 248 25. Central Provinces Laws Act, Act 20 of 1875 Category: State Reorganisation and Extension of Laws Recommendation: Repeal This Act deals with the extension of laws to the Central Provinces. Since the Central Provinces are no longer an administrative unit, this law may be repealed in the same manner as Item 21 above. Repeal was also recommended by the PC Jain Commission in its Appendix A-1. |
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