Contents |
Chapter 1 |
Introduction |
|
Introduction |
Chapter 2 |
Laws Recommended for Complete Repeal |
1. |
Mussalman Wakf Validating Act, Act 6 of 1913 and the Mussalman Wakf Validating Act, Act 32 of 1930 |
2. |
Post Office Cash Certificates Act, Act 18 of 1917 |
3. |
Local Authorities Pensions and Gratuities Act, Act 1 of 1919 |
4. |
Bengal Criminal Law (Amendment) Supplementary Act, Act 8 of 1925 |
5. |
Madras, Bengal and Bombay Children (Supplementary) Act, Act 35 of 1925 |
6. |
Hindu Inheritance (Removal of Disabilities) Act, Act 12 of 1928 |
7. |
Children (Pledging of Labour) Act, Act 2 of 1933 |
8. |
Jubbulpore and Chhattisgarh Divisions (Divorce Proceedings) Act, Act 13 of 1935 |
9. |
Decrees and Orders Validating Act, Act 5 of 1936 |
10. |
Criminal Law (Amendment) Act, Act 20 of 1938 |
11. |
Delhi Restriction of Land Uses Act, Act 12 of 1941 |
12. |
Trading with the Enemy (Continuance of Emergency Provisions) Act, Act 16 of 1947 |
13. |
Rehabilitation Finance Administration Act, Act 12 of 1948 |
14. |
Indian Matrimonial Causes (War Marriages) Act, Act 40 of 1948 |
15. |
Bombay Public Security Measures (Delhi Amendment) Act, Act 52 of 1948 |
16. |
Exchange of Prisoners Act, Act 58 of 1948 |
17. |
Scheduled Securities (Hyderabad) Act, Act 7 of 1949 |
18. |
West Godavari District (Assimilation of Laws on Federal Subject) Act, Act 20 of 1949 |
19. |
Merged States (Laws) Act, Act 59 of 1949 |
20. |
Professions Tax Limitation (Amendment and Validation) Act, Act 61 of 1949 |
21. |
State Bank of Samastha Act, 1950 |
22. |
Opium and Revenue Laws (Extension of Application) Act, Act 33 of 1950 |
23. |
Cooch-Behar (Assimilation of Laws) Act, Act 67 of 1950 |
24. |
Khaddar (Protection of Name) Act, Act 78 of 1950 |
25. |
Part B States (Laws) Act, Act 3 of 1951 |
26. |
Part C States Miscellaneous Laws (Repealing) Act, Act 66 of 1951 |
27. |
Part B States Marriages Validating Act, Act 1 of 1952 |
28. |
Delhi and Ajmer Rent Control Act, Act 38 of 1952 |
29. |
Reserve Bank of India (Amendment and Miscellaneous Provisions) Act, Act 54 of 1953 |
30. |
State Acquisition of Lands for Union Purposes (Validation) Act, Act 23 of 1954 |
31. |
Taxation Laws (Extension to Jammu and Kashmir) Act, Act 41 of 1954 |
32. |
Bar Councils (Validation of State Laws) Act, Act 4 of 1956 |
33. |
Industrial Disputes (Amendment and Miscellaneous Provisions) Act, Act 36 of 1956 |
34. |
Jammu and Kashmir Act, Act 62 of 1956 |
35. |
Gift-Tax Act, Act 18 of 1958 |
36. |
Manipur and Tripura (Repeal of Laws) Act, Act 35 of 1958 |
37. |
Himachal Pradesh Legislative Assembly Validation Act, Act 56 of 1958 |
38. |
Miscellaneous Personal Laws (Extension) Act, Act 48 of 1959 |
39. |
Married Women's Property (Extension) Act, Act 61 of 1959 |
40. |
Hindu Marriage Act, Act 19 of 1960 |
41. |
British Statutes Repeal Act, Act 57 of 1960 |
42. |
Compulsory Deposit Scheme Act, Act 21 of 1963 |
43. |
Goa, Daman and Diu (Extension of the Code of Civil Procedure and the Arbitration) Act, Act 30 of 1965 |
44. |
Goa, Daman and Diu (Absorbed Employees) Act, Act 50 of 1965 |
45. |
Anti-Corruption Laws (Amendment) Act, Act 16 of 1967 |
46. |
Standards of Weights and Measures Act, Act 25 of 1967 |
47. |
Pondicherry (Extension of Laws) Act, Act 26 of 1968 |
48. |
Central Sales Tax (Amendment) Act, Act 28 of 1969 |
49. |
Central Labour Laws Act, Act 51 of 1970 |
50. |
Bengal Finance (Sales Tax) Delhi Validation of Appointments and Proceedings Act, Act 20 of 1971 |
51. |
Uttar Pradesh Cantonments Repeal Act, Act 68 of 1971 |
52. |
Coking Coal Mines Act, Act 64 of 1971 |
53. |
Taxation Laws Act, Act 25 of 1972 |
54. |
Former Secretary of State Service Officers Act, Act 59 of 1972 |
55. |
Sick Textile Undertakings Act, Act 72 of 1972 |
56. |
Coal Mines Act, Act 15 of 1973 |
57. |
Additional Emoluments Act, Act 37 of 1974 |
58. |
Tobacco Cess Act, Act 26 of 1975 |
59. |
Laxmi Ratan and Atherton West Cotton Mills Act, Act 98 of 1976 |
60. |
Untouchability Amendment and Miscellaneous Provisions Act, Act 106 of 1976 |
61. |
Deposit Insurance Corporation Act, Act 21 of 1978 |
62. |
Hotel Receipts Tax Act, Act 54 of 1980 |
63. |
Central Excise Laws Act, Act 58 of 1982 |
64. |
Punjab Disturbed Areas Act, Act 32 of 1983 |
65. |
Textiles Undertakings Act, Act 40 of 1983 |
66. |
General Insurance Business Amendment Act, Act 3 of 1985 |
67. |
Administrative Tribunals (Amendment) Act, Act 19 of 1986 |
68. |
Destructive Insects and Pests Act, Act 12 of 1992 |
69. |
Central Laws Act, Act 44 of 1993 |
70. |
Betwa River Board (Amendment) Act, Act 49 of 1993 |
71. |
Punjab Gram Panchayat Samithi and Zilla Parishad (Chandigarh) Repeal Act, Act 17 of 1994 |
72. |
Indian Rifles (Repeal) Act, Act 49 of 2006 |
73. |
Murshidabad Estate Administration Act, Act 23 of 1933 |
74. |
Ajmer Tenancy and Land Records Act, Act 42 of 1950 |
Chapter 3 |
A Note on Mica Mines Labour Welfare Fund Act, Act 22 of 1946 |
|
A Note on Mica Mines Labour Welfare Fund Act, Act 22 of 1946 |