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Report No. 228

Need for Legislation to Regulate Assisted Reproductive Technology Clinics as well as Rights and Obligations of Parties to a Surrogacy

Contents
I. Introduction
Introduction
Surrogacy - Meaning
India - a reproductive tourism destination
Legal and moral issues
Motherhood - an enigma
Indian Baby M case
Israeli gay couple's case
II. The Draft Assisted Reproductive Technology (Regulation) Bill and Rules 2008
The Draft Assisted Reproductive Technology (Regulation) Bill and Rules 2008
III. Seminar on 'surrogacy - Bane or Boon'
Seminar on 'surrogacy - Bane or Boon'
The points highlighted in the discussion at the Seminar included
The answers discussed at the Seminar were
IV. Conclusion and Recommendation
Conclusion and Recommendation


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