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Report No. 43 7.26. Definition of "foreign agent" to be transferred from section 4(2)(b) of the Secrets Act.- There is, in section 4(2)(b) a definition of 'foreign agent', which needs no change but can be included in the general definition1. 1. The definition of 'foreign agent' is propose to be included in the general definitions applicable to the whole Act.    |
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