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Report No. 43 7.15. Provision in France and Germany.- The French Penal Code punishes1 such acts by a provision appearing in the Chapter entitled "Felonies and misdemeanours against the security of the State" In the German Penal Code2, the offence of sabotage is included under Chapter 2, entitled "Endangering the State". The object must be to impair the existence of the Republic, or of abrogating, invalidating or undermining the constitutional principles etc. 1. Section 76, French Penal Code. 2. Sections 90 and 190e, German Penal Code, (1871). |
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