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Report No. 43 5.27. Offences to be indicated in this group.- As a result of the above discussion, the following offences are recommended for inclusion under the group dealing with foreign States:- (1) Waging war against any foreign State at peace with India; (2) Committing depredations on territories of foreign State at peace with India; (3) Receiving property taken by means of such waging war or depredations; (4) Recruitment to, or enlistment in, armed forces of foreign States.    |
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