 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Report No. 43 1.5. Title of National Security Act recommended.- We consider that the expression "crime against national security" conveys more comprehensively the idea of treason in a wide sense, and hence recommend that the consolidated law on the subject may be entitled "The National Security Act".    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back