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Report No. 43 III. The Criminal Law Amendment Act, 1961 In section 4, sub-section (1), for the words, figures and brackets "under section 2 or sub-section (2) of section 3", the words, figures and brackets "under section 28 of the National Security Act, 1971 or sub-section (2) of section 3 of this Act" shall be substituted. |
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