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Report No. 43

1.3. Suggestion to consolidate the law.-

In February, 1971, the Ministry of Law1 also had requested the Commission to "consider the enactment of a self-contained law on treason relating to substantive as well as procedural matters and the preparation of a self-contained law on this subject." After submitting the Report on the Penal Code, the Commission therefore made a detailed study of the various enactments in force relating to treason and allied activities and also the corresponding law in various other countries available here. This Report contains the recommendations of the Commission on the subject.

1 Vide Law Secretary's letter No. Law Secy. 95/71, dated 20-2-1971.









  

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