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Report No. 43 2.11. Desirability of wider alternative considered.- At first sight, it may seem desirable if we also adopt a similar extent clause for offences involving national security and make it penal for any alien to commit any offence under the National Security Act even outside India. Doubtless there will be difficulties in enforcing this provision, unless he is subsequently found in India or else he is extradited according to law. It would indeed be extremely difficult to enforce such a provision and it may remain a dead letter on the statute book.    |
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