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Report No. 43 10.12. Appendices.- We annex to this Report, two Appendices, one showing our recommendations in the form of a draft Bill, and the other showing the consequential amendments needed in various Central Acts as a result of the recommendations incorporated in the draft Bill. K.V.K. Sundaram, Chairman. S.S. Dulat, Member. Mrs. Anna Chandi, Member. R.L. Narasimham,* Members. D.B. Kulkarni, Secretary. P.M. Bakshi, Secretary. *. Shri R.L. Narasimham has signed the Report, subject to the note appended. New Delhi, Dated: 30th August, 1971. Note By Shri R.L. Narasimham As I have been unable to persuade my colleagues to accept some of my suggestions for inclusion in the proposed National Security Bill, 1971, I am constrained to give my separate Note. These suggestions are based mainly on the provisions found in some of the foreign Penal Codes relating to treason. It appears to me that they will be suitable for Indian conditions also, and hence may be included in our proposed law.    |
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