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Report No. 43 8.24. Offences to be included in this group.- As a result, the following offences will be included in this group:- (1) Being member of a subversive association1. (2) Dealing with funds of a subversive association2. (3) Contravention of an order made in respect of a notified place3. 1. Para. 8.12(i), above. 2. Para. 8.12(ii), above. 3. Paras. 8.12(iii) and (iv) and 8.16, above.    |
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