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Report No. 43 7.81. Section 7.- Section 7 punishes interference with officers of the police or members of the armed forces of the Union. But the interference must be "in the vicinity of any prohibited place",-a very important ingredient not brought out in the marginal note. The words "of the Union" in sub-section (1) should be omitted, in view of the proposed definition of "armed forces1". 1. See the proposed definition of "armed forces".    |
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