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Report No. 43 7.78. Section 6(2)(c).- Clause (c) of section 6(2) deals with the offence of manufacturing without lawful authority or excuse (and other acts in respect of), "any such die, seal or stamp as aforesaid" i.e., as is referred in section 6(1)(e). We have already recommended1 transfer of the substance of this clause to section 6(1)(e). 1. See discussion relating to section 6(1)(e), para. 7.75, above. |
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