AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
  
    

Report No. 43

7.74. Drafting changes recommended.-

We recommend a slight recasting of this clause for securing grammatical accuracy, and also suggest that the latter part of this clause relating to making a false statement could be made into a separate clause.









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement