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Report No. 43

7.60. Wide scope of section 5(1) and 5(3).-

Section 5(1) and section 5(3) speak, respectively, of "any person", "any foreign power or in any other manner prejudicial to the safety of the State", and "directly or indirectly", to any foreign power or in any other manner prejudicial to the safety or interest of the State". These indicate sufficiently the wide scope of the section.









  

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