Report No. 120

Manpower Planning in Judiciary: A Blueprint

Contents
	Manpower Planning in Judiciary: A Blueprint
	Manpower Planning in Judiciary: A Blueprint (1)
	Manpower Planning in Judiciary: A Blueprint (2)
Appendix I (1)	Expenditure Incurred on The Supreme Court of India During the Years 1984-85
	Expenditure Incurred on The Supreme Court of India During the Years 1984-85
Appendix I (2)	Statement of Expenditure on The High Courts and their Establishments, Including Miscellaneous Expenses (All Figures are as on 31st March, 1985- For the Years 1984-85)*
	Statement of Expenditure on The High Courts and their Establishments, Including Miscellaneous Expenses
Appendix 1(3)	Statement of Receipts and Expenditures*
	Statement of Receipts and Expenditures*