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Report No. 234
Legal Reforms to Combat Road Accidents
Contents
Legal Reforms to Combat Road Accidents
1.
Perspective
2.
Present law in India
(i)
Indian Penal Code, 1860
(ii)
Motor Vehicles Act, 1988
Certain other provisions of Chapter XIII providing punishments are
3.
Position in UK
4.
Previous Reports of the Law Commission of India and its recommendations
5.
Pending Motor Vehicles (Amendment) Bill, 2007 (1)
Pending Motor Vehicles (Amendment) Bill, 2007 (2)
6.
Proposed Road Safety and Traffic Management Boards and National Road Traffic Policy (1)
Proposed Road Safety and Traffic Management Boards and National Road Traffic Polic (2)
7.
Pedestrians and Non-motorized Traffic (1)
Pedestrians and Non-motorized Traffic (2)
8.
Recommendations (1)
Recommendations (2)
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