Report No. 231

Amendments in Indian Stamp Act 1899 and Court-Fees Act 1870 Permitting Different Modes of Payment

Contents
I.	Introduction
	Indian Stamp Act 1899
	Court-fees Act 1870
	Adhesive stamps
	Stamped papers
	Printing of adhesive stamps and stamped papers
	Problem and proposition
II.	Parallel Provisions
	Parallel Provisions 1
	Parallel Provisions 2
III.	Recommendation
	Recommendation