Report No. 42

77. Amendment of section 174.- In section 174 of the Code.-

(a) for the words "one month", or with fine which may extend to five hundred rupees", the words "three months, or with fine" shall be substituted;

(b) for the words "six months, or with fine which may extend to one thousand rupees", the words "or year, or with fine" shall be substituted; and

(c) the illustrations shall be omitted.

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