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Report No. 42 75. Amendment of section 172.- In section 172 of the Code.- (a) for the words "one month", the words "three months" shall be substituted; (b) the words "which may extend to five hundred rupees" shall be omitted; (c) for the words "six months", the words "one year" shall be substituted; and (d) the words "which may extend to one thousand rupees" shall be omitted. |
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