 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Report No. 28 11. Oaths in Muslim law.-In pure Muslim law, the practice of administering oaths was well recognised. "Lian" in Muslim law was testimony confirmed by oath1 and accompanied with imprecation. The Quran says2;- "Violate not your oaths, since ye have made God a witness over you .............." 1. Mulla Mahomedan Law, (1961), p. 277. 2. Quran, Chapter XVI; see Best on Evidence, (1922), p. 10, para. 18.    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back