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Report No. 13 Section 149.- To section 149 of the principal Act, the following Explanation shall be added, namely:- "Explanation.-Delivery of the documents of title to any goods by, or with the consent of, the owner has, for the purposes of this section, the same effect as delivery of the goods". Section 151.- In section 151 of the principal Act, for the words "the bailee is bound" the words "the bailee is, in the absence of any special contract, bound" shall be substituted.    |
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