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Report No. 260 (ii) Suggested draft: 5.2 The determination of whether a Measure or a series of Measures have an effect equivalent to expropriation requires a case-by-case, fact-based inquiry, and usually requires evidence that there has been: (i) permanent and complete or near complete deprivation of the value of Investment; or (ii) permanent and complete or near complete deprivation of the Investor's right of management and control over the Investment. |
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