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Report No. 273

(i) Observation of certain organisations.

1.12 The International Commission of Jurists, and other organisations have urged India to adopt the reforms suggested by the Convention. The Universal Periodic Review is an interactive process carried out after every four years. Under this framework, the Human Rights Record of UN member States is reviewed. India has also been requested to ratify the Torture Convention by some State parties during the Universal Periodic Review of Human Rights.

1.13 The Working Group on Human Rights in India has called for intervention by the Government against torture.









  

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