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Report No. 60 3.19. Section 3(12)-"Colony".- Section 3(12) defines the expression "Colony"'. It needs no change. 3.20. Section 3(13)-"Commencement".- Section 3(13) defines the expression "commencement". It needs no change. Certain points as to the date of commencement are discussed later.1 1. See discussion under section 5 in Chapter 4, infra. 3.21. Section 3(14)-"Commissioner".- Section 3(14) defines the expression "Commissioner". It needs no change. 3.22. Section 3(15)-"Commissioner".- Section 3(15) defines the expression "Constitution". It needs no change.    |
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