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Report No. 60 Section 10A (New) After section 10 of the principal Act, the following section shall be inserted, namely:- "10A. Reference to time.- Where in any Central Act or Regulation made on or aftere of 197....,1 any reference to a specified time of the day occurs, then such time shall, unless it is otherwise specifically stated, mean the Indian Standard Time." 1. Date of commencement of the amending Act to be entered. [Ch. 8]    |
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