Report No. 111

10.4. Other provisions by way of interpretation recommended.-

Further, it is necessary to insert certain other provisions in the nature of interpretation, for which assistance can be taken from the English Act of 1976. These relate to

(i) legitimacy,1 and

(ii) relationship by affinity.2

1. See Appendix 1, clause 2(2) and para. 5.5(b), supra.

2. See Appendix 1, clause 2(3).

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