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Report No. 185 Annexure The Indian Evidence (Amendment) Bill, 2003 A Bill further to amend the Indian Evidence Act,1872 Be it enacted by Parliament in the Fifty-fourth year of the Republic of India as follows:- 1. Short title and commencement.- (1) This Act may be called as the Indian Evidence (Amendment) Act, 2003. (2) It shall come into force on such date as the Central Government may by notification in the Official Gazette appoint.    |
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