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Report No. 255

Recommendation

15.4. The Law Commission thus recommends that in sub-section 7 of section 33:

  • In sub-clause (a), delete the words "two Parliamentary constituencies" after the words "from more than" and insert the words "one Parliamentary constituency" instead.
  • In sub-clause (b), delete the words "two Assembly constituencies" after "from more than" and insert the words "one Assembly constituency" instead.
  • In sub-clause (c), delete the words "two Council constituencies" after the words "from more than" and insert the words "one Council constituency" instead.
  • At the end of sub-clause (d), delete the words "two such seats" and insert the words "one such seat" instead.
  • In sub-clause (e), delete the words "two such Parliamentary constituencies" appearing after "from more than" and insert the words "one such Parliament constituency" in its place.
  • In sub-clause (f), delete the words "two such Assembly constituencies" after "from more than", and insert "one such Assembly constituency" in its place.
  • In sub-clause (g), delete the words "two such seats" appearing after "filling more than" and insert the words "one such seat" in its place.
  • In sub-clause (h), delete the words "two such Council constituencies" after "from more than" and add the word "one such Council constituency" in its place.








  

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