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Report No. 82 4.6. Other precedents.- It is needless to multiply legislative precedents, which can be looked for in legislation1-2-3 relating to certain schemes of national savings and analogous matters.4 1. Section 3, P.C. Cash Certificates Act, 1917. 2. Section 9B, Public Debt Act, 1944. 3. Section 6, Government Savings Certificates Act (46 of 1959). 4. Contract section 39A(1)(a), Unit Trust of India Act (52 of 1963).    |
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