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Report No. 253 (ii) Promised increase in the judicial strength of High Courts While the 188th Report of the Law Commission had suggested that the number of judges in the High Courts be increased along with the setting up of the commercial courts, no such provision or move was made by the Government at the time. However, a proposal to increase the strength of judges in the High Courts by 25% has been cleared by the Central Government. This also entails the creation of new infrastructure to accommodate the increase in the judge-strength of the High Courts. The proposal for Commercial Courts must therefore take this into account.    |
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