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Report No. 253 Commercial Division and Commercial Appellate Division of High Courts and Commercial Courts Bill, 2015 Chapter I Background to the Report 1.1 The Commercial Division of High Courts Bill, 2009 (hereinafter "the Bill") was drafted in 2009 to provide for the constitution of a Commercial Division in the High Courts for adjudicating commercial disputes and for matters connected therewith or incidental thereto.    |
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