Report No. 178

Conclusion:

Our recommendations cover various enactments and with a view to translate these in to statutory provisions, we have prepared a consolidated Bill under the name " Law Reforms (Miscellaneous Provisions Amendment) Bill, 2002" on the pattern of the U.K. Law Reforms (Miscellaneous Provisions) Act 1934. The Bill is enclosed with this report.

We recommend accordingly.

Justice B.P. Jeevan Reddy
Chairman

Justice M.Jagannadha Rao
Vice Chairman

Dr. N.M. Ghatate
Member

Mr. T.K.Viswanathan
Member-Secretary

Dated: 14.12.2001

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