Report No. 245
Table VIII: Karnataka Subordinate Courts
2010
2011
2012
AverageInstitution
AverageRate of Disposalper Judge
BreakevenNo.
Additional no.of Judgesrequired toBreakeven
No. ofcases pending1 yr. on31.12.2012
No. ofJudgesrequired forclearing backlog in
1 year
2 years
3 years
139780
141359
142910
141349.7
669.7
211.1
22
98970
148
74
50
140325
143195
136334
217
222
190
645.0
717.5
513755
528117
593277
545049.7
998.8
545.7
30
657058
658
329
220
500509
489463
562940
522
517
516
958.8
946.7
1091.0