Jharkhand Subordinate Courts | Arrears and Backing - Creating Additional Judicial (wo)manpower | Law Commission of India Reports | Law Library | AdvocateKhoj

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Report No. 245

Table VII: Jharkhand Subordinate Courts
	2010	2011	2012	Average Institution	Average Rate of Disposal per Judge	Breakeven No.	Additional no. of Judges required to Breakeven	No. of cases pending 1 yr. on 31.12.2012	No. of Judges required for clearing backlog in
									1 year	2 years	3 years
Higher Judicial Service
Institution	24372	29416	26363	26717.0	211.0	126.7	17	40603	193	97	65
Disposal	17755	17740	18072
No. of Judges	63	95	110
RoD	281.8	186.7	164.3
Subordinate Judicial Service
Institution	88001	85485	90166	87884.0	328.2	267.8	7	187939	573	287	191
Disposal	75682	92130	101473
No. of Judges	266	296	261
RoD	284.5	311.3	388.8

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