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Report No. 10 Appendix IV Other Acts Containing Provisions for Acquisition Part I List of Acts Section I-Central Acts 1. The Indian Telegraphs Act, 1885 (XIII of 1885). 2. The Indian Tramways Act, 1886 (XI of 1886). 3. The Indian Railways Act, 1890 (IX of 1890). 4. The Indian Works of Defence Act, 1903 (VII of 1903). 5. The Indian Electricity Act, 1910 (IX of 1910). 6. The Indian Forest Act, 1927 (XVI of 1927). 7. The Damodar Valley Corporation Act, 1948 (XIV of 1948). 8. The Delhi Road Transport Authority Act, 1950 (XIII of 1950). 9. The Road Transport Corporations Act, 1950 (LXIV of 1950). 10. Slum Areas. (Improvement and Clearance) Act, 1956 (XCVI of 1956), 11. The Territorial Councils Act, 1956 (CII of 1956). 12. The Coal Bearing Areas (Acquisition and Development) Act, 1957 (XX of 1957), as amended by Act LI of 1957. 13. The Delhi Development Act, 1957 (LXI of 1957).    |
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