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Report No. 10

Appendix III

State Land Acquisition Amending Acts

Part I

List of Acts

Section I.-Part A States

Assam

The Assam Land Acquisition (Dibrugarh) Act, 1953 (Assam Act XXIII of 1953).

Bengal

The Land Acquisition (Bengal Amendment) Act, 1934 (Bengal Act II of 1934),

Bihar

The Land Acquisition (Bihar Amendment) Act, 1951 (Bihar Act XVII of 1951).

The Land Acquisition (Bihar Amendment) Act, 1956 (Bihar Act XXI of 1956).

The Land Acquisition (Bihar Second Amendment) Act, 1956 (Bihar Act XXXIV of 1956).

Bombay

The Land Acquisition (Bombay Amendment) Act, 1938 (XVIII of 1938).

The Land Acquisition (Bombay Amendment) Act, 1945 (XX of 1945).

The Land Acquisition (Bombay Amendment) Act, 1948 (IV of 1948).

The Land Acquisition (Bombay Amendment) Act, 1950 (XXVII of 1950).

The Land Acquisition (Bombay Amendment) Act, 1953 (XXXV of 1953).

Madhya Pradesh (Central Provinces).

C.P. and Berar Land Acquisition (Amendment) Act, 1939 (XXVII of 1939).

C.P. and Berar Land Acquisition (Amendment) Act, 1949 (VII of 1949).

C.P. and Berar Land Acquisition (Second Amendment) Act, 1949 (XXVIII of 1949).

Madras

The Land Acquisition (Madras Amendment) Act, 1948 (XXI of 1948).

The Land Acquisition (Madras Amendment) Act, 1953 (XII of 1953).

Punjab

Land Acquisition (East Punjab Amendment) Act, 1948 (XV of 1948).

Uttar Pradesh (United Provinces)

The Land Acquisition (Uttar Pradesh Amendment) Act, 1954 (XXII of 1954).

SECTION II.-PART B STATES

PEPSU

The Pepsu Land Acquisition Act, 1953 (V of 1953).

Rajasthan

The Rajasthan Land Acquisition Act, 1953 (XXIV of 1953).

Saurashtra

The Land Acquisition Act, 1948 (Adaptation and Application) Ordinance, 1948 (XXI of 1948) as amended by Saurashtra Act, XLIII of 1953.

SECTION III. PART C STATES

Re-settlement of Displaced Persons (Land Acquisition) Act, 1948 (LX of 1948) Central Act (Amended by A.L.O. 1950).

(Applies to Delhi and Ajmer)

SECTION IV-NATIVE STATES

Cochin

The Land Acquisition Act. 1070 (II of 1070) as, amended by Acts IV of 1074, I of 1109, I of 1111, XXX of 1112, and proclamation V of 1112.

Hyderabad

The Hyderabad Land Acquisition Act, 1309 F (IX of 1309 Fasli) 1899.

The Hyderabad Land Acquisition (Amendment) Regulation 1358 F (LIX of 1358 Fasli) 1948.

Mysore

The Mysore Land Acquisition Act, 1894 (VII of 1894), as amended by Acts XI of 1916, I of 1927, VII of 1932, III of 1941.

Travancore

The Land Acquisition Act, 1089 (XI of 1089), as amended by Acts V of 1096, 1 of 1099.









  

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