Suits

Types of Suits

Suits of civil nature falls into various categories, depending on the nature of suits, or status of person filing the suit etc.

• These categories in brief are as follows:
• Suits By Or Agents Govt./ Public Office
• Suits By Or Against Military / Naval Men / Airmen
• Suits By Or Against Corporations
• Suits By Or Against Firms And Persons Carrying On Business In Names Other Than Their Own.
• Suits By Or Against Trustees, Executors and Administrators.
• Suits By Or Against Minors And Persons Of Unsound Mind
• Suits By / Against Persons Of Unsound Mind
• Suits Relating To Matters Concerning The Family
• Summary Procedure. (Suit Relating To Bills Of Exchange, Hundis, Promissory Notes Etc.)
• How is Summary Suit Instituted