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Suit Procedure
S.No.
Contents
1.
Introduction
2.
Vakalatnama
3.
How Proceedings Are Conducted
4.
Written Statement
5.
Framing of Issues/ List of Witness
6.
Final Hearing
7.
Certified Copy of Order
8.
Appeal, Reference and Review
9.
Appeal From Original Decrees
10.
Limitation
11.
Filing of Other Documents
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