1. |
Adoption |
(i) |
Adoption in Hindus |
(ii) |
Adoption in other religions |
|
|
2. |
Appeals |
(i) |
Introduction to Appeals |
(ii) |
Supreme Court Appeals |
(iii) |
High Court Appeals |
|
|
3. |
Banking & Insurance |
(i) |
Insurance |
(ii) |
Securitization Act 2002 |
|
|
4.
|
Business & Commercial Law |
(i) |
Contract |
(ii) |
Dishonor of Cheque |
(iii) |
Partnership |
(iv) |
Shares |
(v) |
Foreign Exchange Management Act (FEMA) |
(vi) |
Carriage of Goods |
(vii) |
Sale of Goods |
|
|
5. |
Constitution & Law Procedure
|
(i) |
Suits |
(ii) |
Suit
Procedure |
(iii) |
Civil Procedure Code Relief |
(iv) |
Civil Procedure Code Jurisdiction |
(v) |
Public Interest Litigation |
|
|
6. |
Consumer Rights |
(i) |
Food Adulteration |
(ii) |
Monopolistic and Restrictive Trade Practice (MRTP) |
(iii) |
Consumer Protection Act |
(iv) |
Medical Negligence |
(v) |
Standard Weight and Measures |
|
|
7. |
Corporate Law |
(i) |
Arbitration |
(ii) |
Society Act |
(iii) |
Incorporation of a Private Company |
(iv) |
Winding up of Company |
(v) |
Litigation against Company |
(vi) |
Trust and Society |
|
|
8.
|
Criminal Law |
(i) |
Anticipatory Bail |
(ii) |
Arrest and Warrants |
(iii) |
Bail and Antcipatory Bail |
(iv) |
Summons |
(v) |
FIR |
(vi) |
Investigation |
(vii) |
Adultery |
(viii) |
Adulteration of Drugs |
(ix) |
Adulteration of food or drink intended for sale |
(x) |
Causing death by negligence |
(xi) |
Cheating and dishonestly inducing delivery of property |
(xii) |
Concealment of former marriage |
(xiii) |
Criminal Misappropriation of property |
(xiv) |
Defamation |
(xv) |
Defense of Property |
(xvi) |
Dowry death |
(xvii) |
Extortion |
(xviii) |
Forgery |
(xix) |
Husband or relative subjecting the women to cruelty |
(xx) |
Kidnapping |
(xxi) |
Marrying again during the lifetime of husband or wife |
(xxii) |
Nuisance |
(xxiii) |
Obscene Acts and Songs |
(xxiv) |
Rape |
(xxv) |
Rash driving or
riding on a public way |
(xxvi) |
Right of Private Defense |
(xxvii) |
Right of Private Defense against deadly assault when there is risk of harm to innocent person |
(xxviii) |
Right of Private Defense against the act of a person of unsound mind |
(xxvi) |
Right of Private Defense of the body and of property |
(xxx) |
Sale etc. of obscene books |
(xxxi) |
Selling goods marked with counterfeit Property Mark |
(xxxii) |
Theft |
(xxxiii) |
When the right of private defense of the body extends to causing death |
|
|
9. |
Divorce Laws in India |
(i) |
India Divorce |
(ii) |
Divorce Laws in India |
(iii) |
Pre- Divorce Preparation |
(iv) |
Filing for Divorce in India |
(v) |
Divorce Procedure in India |
(vi) |
Mutual Divorce in India |
(vii) |
Grounds for Divorce in India |
(viii) |
Divorce Lawyers in India |
(ix) |
Divorce rate in India |
(x) |
Divorce rate in Urban India |
(xi) |
Alimony in India |
(xii) |
NRI Divorce |
(xiii) |
Child Support |
(xiv) |
Dealing with Divorce |
(xv) |
Advice on Divorce |
(xvi) |
Divorce Depression |
(xvii) |
Adultery Divorce |
|
|
10. |
Environmental Law |
(i) |
Air Pollution |
(ii) |
Wild Life Protection |
(iii) |
Environment Protection |
|
|
11. |
Government Policies |
(i) |
Foreign Trade Policy 2005 |
(ii) |
Dual Citizenship |
|
|
12.
|
Inheritance |
(i) |
Hindu Succession Act |
(ii) |
Inheritance and I.S.A |
(iii) |
Inheritance in Muslims |
(iv) |
Wills in Muslims |
(v) |
Wills under Indian Succession Act |
(vi) |
Probate of Wills |
|
|
13. |
Intellectual Property |
(i) |
Intellectual Property
Rights |
(ii) |
Copyright Laws in India |
(iii) |
Patent Laws in India |
(iv) |
Trademark Laws in India |
(v) |
Information Technology Act |
(vi) |
Service Marks |
|
|
14.
|
Labor Law
|
(i) |
Child Labor Laws |
(ii) |
Employees State Insurance Act |
(iii) |
Workmen's Compensation |
(iv) |
Provident Fund |
(v) |
Maternity Benefits |
(vi) |
Payment of Bonus |
(vii) |
Sexual harassment at workplace |
(viii) |
Trade Unions |
|
|
15. |
Marriage Law
|
(i) |
Divorce under Hindu Marriage Act |
(ii) |
Divorce in Muslims |
(iii) |
Dowry |
(iv) |
Family Courts |
(v) |
Muslim Women's right to maintenance |
(vi) |
Hindu Marriage Act |
(vii) |
Maintenance
U/S 125 |
(viii) |
Maintenance in Hindus |
(ix) |
Registered Marriage |
(x) |
Marriage in Muslims |
|
|
16. |
Personal Law |
(i) |
Gifts under Hindu Law |
|
|
17. |
Property & Real Estate
|
(i) |
Sale of Property |
(ii) |
Lease |
(iii) |
Mortgage |
(iv) |
Hire Purchase |
|
|
18. |
Tax Laws |
(i) |
Central Excise |
(ii) |
Custom Duty |
(iii) |
Income Tax |
(iv) |
Laws
of anti dumping in India |
(v) |
Service Tax |
(vi) |
Indian Value Added Tax (VAT) |
