AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

Foreign Exchange Management Act (FEMA)


5. Reimbursement outside India

Rupee Travelers cheque , which are issued by authorized dealers, encashable outside India, may be reimbursed by Authorized Dealers or by their selling Agent.



Foreign Exchange Management Act (FEMA) Back







  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement