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Foreign Exchange Management Act (FEMA) Exporter of Goods and Services Every exporter of goods and services is under an obligation, to give details to Reserve Bank regarding value of export, mode of payment, amount of payment received etc.     |
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Foreign Exchange Management Act (FEMA) Exporter of Goods and Services Every exporter of goods and services is under an obligation, to give details to Reserve Bank regarding value of export, mode of payment, amount of payment received etc. |
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