The Working Journalists (Fixation of Rates of Wages) Act, 1958

[Act No. 29 of 1958]

[16th September, 1958.]

Contents
Sections	Chaptericulars
Title	The Working Journalists (Fixation of Rates of Wages) Act.
1.	Short title
2.	Definitions
3.	Constitution of Committee
4.	Functions of Committee
5.	Powers of Committee
6.	Power of Central Government to enforce recommendations of Committee
7.	Working journalists entitled to wages at rates not less than those specified in the order
8.	[Omitted.]
9.	Recovery of money due to working journalists
10.	Authentication of orders, letters, etc., of the Committee
11.	Effect of Act on Working Journalists Act, etc
12.	Vacancies, etc., not to invalidate proceedings of Committee
12A.	Penalty
13.	Power to make rules
14.	[Repealed.]