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Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 1.Short title and commencements. - (1)This Act may be called the 1[working Journalists and other Newspaper Employees] (Conditions of Service) and Miscellaneous Provisions Act, 1955. (2)It extends to the whole of India 2[* * *] 1.Subs. by Act 60 of 1974, Sec. 2. 2.Omitted by Act 51 of 1970, Sec. 2 and Schedule for the words "except the State of Jammu and Kashmir".    |
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