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Wild Life (Protection) Act, 1972 65. Rights of Scheduled Tribes to be protected Nothing in this Act shall affect the human rights conferred on the Scheduled Tribes of the Nicobar Islands in the Union territory of Andaman and Nicobar Islands by notification of the Andaman and Nicobar Administration, No.40/67/F, No.G635, Vol. III, dated the 28th April, 1967.    |
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