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Wild Life (Protection) Act, 1972

23. Powers of Collector

For the purpose of such inquiry, the Collector may exercise the following powers, namely:-

(a) the power to enter in or upon any land and to survey, demarcate and make a map of the same or to authorize any other officer to do so;

(b) the same powers as are vested in a civil court for the trial of suits.









  

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