3. [Prohibition of importation by addition to section 18, Act 8 of 1878.]
Rep. by the Repealing Act, 1938 (1 of 1938), s. 2 and the Schedule.
1. Subs. by the A.O. (No. 2) 1956, for "Part B States".
2. See now the Factories Act, 1948 (63 of 1945).
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