Whistle Blowers Protection Act, 2011
31. Repeal and savings.
1. The
Government of India, Ministry of Personnel, Public Grievances and Pensions
(Department of Personnel and Training) Resolution No. 371/12/2002-AVD-III dated
the 21st April, 2004 as amended vide Resolution of even number, dated
the 29th April, 2004 is hereby repealed.
2. Notwithstanding
such repeal, anything done or any action taken under the said Resolution be
deemed to have been done or taken under this Act.