Whistle Blowers Protection Act, 2011
Chapter I Preliminary
1. Short title, extent and commencement.
1. This
Act may be called the Whistle Blowers Protection Act, 2011.
2. It
extends to the whole of India except the State of Jammu and Kashmir.
3. It
shall come into force on such date as the Central Government may, by
notification in the Official Gazette, appoint; and different dates may be
appointed for different provisions of this Act and any reference in any
provision to the commencement of this Act shall be construed as a reference to
the coming into force of that provision.